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Sachin Kumar Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 3553 Raj/2

Citation : 2021 Latest Caselaw 3553 Raj/2
Judgement Date : 10 August, 2021

Rajasthan High Court
Sachin Kumar Son Of Shri ... vs State Of Rajasthan on 10 August, 2021
Bench: Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Criminal Revision Petition No. 85/2021

                                    Sachin Kumar Son Of Shri Shailender Kumar
                                                                                                        ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, through PP & Anr
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Sanjeev Kumar Singhal For Respondent(s) : Mr. Prashant Sharma, PP Mr. H R Kumawat

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

10/08/2021

Both the parties are directed to submit the affidavits as

prescribed in the judgment rendered by Hon'ble Supreme Court in

the case of Rajesh v. Neha, (2021) 2 SCC 324.

List again on 26.08.2021.

(MANOJ KUMAR VYAS),J

Priyanka/67

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