Shree Digamber Jain Mahasamiti vs Union Of India
2021 Latest Caselaw 3415 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 6953/2021

                                   Shree Digamber Jain Mahasamiti
                                                                                                        ----Petitioner
                                                                         Versus
                                   Union Of India
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Mahendra Shah For Respondent(s) : Ms. Suruchi Kasliwal

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

03/08/2021

Counsel wants further time.

List this case again on 09.08.2021.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/9

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