Tej Singh And Anr vs Addi District Judge And Ors
2021 Latest Caselaw 3414 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 4288/2013

                                    Tej Singh And Anr
                                                                                                       ----Petitioner
                                                                        Versus
                                    Addi District Judge And Ors
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Ashok Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

03/08/2021

List this case again on 06.09.2021.

Interim order, if any, shall continue.

(SANJEEV PRAKASH SHARMA),J

Nitin/157

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