Moorti Bajrangbali Mahaveer ... vs Shankarlal S/O Shri Poonam Chand ...
2021 Latest Caselaw 3412 Raj/2

Citation : 2021 Latest Caselaw 3412 Raj/2
Judgement Date : 3 August, 2021

Rajasthan High Court

Moorti Bajrangbali Mahaveer ... vs Shankarlal S/O Shri Poonam Chand ... on 3 August, 2021

Bench: Sanjeev Prakash Sharma

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 11778/2020

                                    Moorti Bajrangbali Mahaveer Mandir
                                                                                                       ----Petitioner
                                                                        Versus
                                    Shankarlal S/o Shri Poonam Chand Soni (Swarnkar)
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Shailesh Prakash Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

03/08/2021

List this case again on 08.09.2021.

Interim order, if any, shall continue.

(SANJEEV PRAKASH SHARMA),J

Nitin/175

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