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Cwbajrang S/O Hemaram vs State Of Rajasthan
2021 Latest Caselaw 3391 Raj/2

Citation : 2021 Latest Caselaw 3391 Raj/2
Judgement Date : 3 August, 2021

Rajasthan High Court
Cwbajrang S/O Hemaram vs State Of Rajasthan on 3 August, 2021
Bench: Sanjeev Prakash Sharma
     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

             S.B. Civil Writ Petition No. 6956/2021

Cwbajrang S/o Hemaram
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent

Connected With S.B. Civil Writ Petition No. 7601/2021 Yasmin Bano W/o Shokin

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7602/2021 Urmila Rani W/o Manjeet Singh

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7603/2021 Amin Ali Tak S/o Yusuf Khan

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7605/2021 Krishna Sharma W/o Giriraj Sharma

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7609/2021 Monika Kanwar W/o Mahendra Singh Rajawat

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7610/2021 Ashiya Bano W/o Aamin Ali

(2 of 5) [CW-6956/2021]

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7611/2021 Sonia Tak W/o Dinesh Tak

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7612/2021 Om Prakash Tak S/o Ramgopal Tak

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7613/2021 Najma Bano W/o Mohmmad Skill

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7614/2021 Saket Agarwal S/o Suresh Chand Gupta

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7615/2021 Arjun Singh Tanwar S/o Thakur Shree Madho Singh Tanwar

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7616/2021 Mohan Lal Meena S/o Hanuman Sahai Meena

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7617/2021

(3 of 5) [CW-6956/2021]

Priya D/o Manjeet Singh

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7619/2021 Amjad Ali Panwar S/o Riyaj Mohammed Panwar

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7620/2021 Raheesa W/o Riyaj Mohammad Panwar

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7621/2021 Narayan Saini S/o Phool Chand Saini

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7622/2021 Shivbhag Kanwar W/o Sarjeet Singh Rathore

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7623/2021 Nirmala Devi W/o Shiv Shankar Yadav

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7624/2021 Madina Bano W/o Babu Khan

----Petitioner Versus The State Of Rajasthan

----Respondent

(4 of 5) [CW-6956/2021]

S.B. Civil Writ Petition No. 7625/2021 Sant Kumar Jangid S/o Goru Ram Jangid

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7634/2021 Munshi Khan S/o Bhure Khan

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7635/2021 Shaitan Bairwa S/o Ramratan Bairwa

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7637/2021 Dev Kumar Yadav S/o Babulal

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7639/2021 Anju Bano W/o Amzad Ali Panwar

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7640/2021 Pramod Beniwal S/o D.r Beniwal

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7641/2021 Priti Tamra W/o Lalit Tamra

----Petitioner Versus The State Of Rajasthan

(5 of 5) [CW-6956/2021]

----Respondent S.B. Civil Writ Petition No. 7643/2021 Jyoti W/o Gajendra

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7646/2021 Shokin Ali Panwar S/o Abid Munsi

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7649/2021 Razia Bano W/o Ayub Ali Panwar

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Achintya Kaushik Mr. Ashutosh Bhatia For Respondent(s) : Mr. Darsh Pareek

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

03/08/2021

List these cases again on 10.08.2021 along with SBCWP

No.7543/2021.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/10-39

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