Raju @ Rajkumar vs State
2021 Latest Caselaw 13171 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 482/2021

Raju @ Rajkumar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati For Respondent(s) : Mr. Farzand Ali, AAG assisted by Mr. Abhishek Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

26/08/2021

Issue notice.

Mr. Farzand Ali, AAG is directed to accept notice on behalf of

the State. He prays for time to file reply to the parole writ petition.

Time prayed for is granted.

List on 07.09.2021

(VINIT KUMAR MATHUR),J (VIJAY BISHNOI),J

24-/Taruna

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