Amit Kumar Kalyan vs State Of Rajasthan
2021 Latest Caselaw 13131 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11454/2021

1. Amit Kumar Kalyan S/o Madan Lal Kalyan, Aged About 36 Years, R/o Chirana, Tehsil Nawalgarh, District Jhunjhunu, Rajasthan.

2. Bhonri Lal Meena S/o Jodha Ram Meena, Aged About 46 Years, R/o Village Jhar Dhani, Dholki, Post Dudhali, Tehsil Bassi, District Jaipur, Rajasthan.

3. Narse Lal Meena S/o Ganpat Ram Meena, Aged About 39 Years, R/o Vpo Bandroul, Tehsil Thanagazi, District Alwar, Rajasthan.

4. Vishnu Kumar Meena S/o Chataru Ram Meena, Aged About 40 Years, R/o Village Rampuravas, Post Chawandia, Via Bassi, Tehsil Jamwaramgarh, District Jaipur, Rajasthan.

5. Ramji Lal Meena S/o Kalu Ram Meena, Aged About 42 Years, R/o Village Jhar, Dhani Dholki, Post Dudhli, Tehsil Bassi, District Jaipur, Rajasthan.

6. Ramdhan Meena S/o Birdaram Meena, Aged About 40 Years, R/o Vpo Todabhata, Tehsil Bassi, District Jaipur, Rajasthan.

7. Mukesh Rajoriya S/o Man Singh Khateek, Aged About 37 Years, R/o Village Nayabas, Weir, Tehsil And Post Weir, District Bharatpur, Rajasthan.

8. Arjun Singh Meena S/o Harinarayan Meena, Aged About 39 Years, R/o Vpo Chawandia, Tehsil Jamwaramgarh, Via Bassi, District Jaipur, Rajasthan.

9. Jitendra Gaud S/o Maliram Sharma, Aged About 33 Years, R/o Plot No. 64, New Balaji Vihar, Govindpura, Kalwar Road, Jhotwara, Jaipur, Rajasthan.

10. Devendra Kumar Yadav S/o Jagdish Prasad Yadav, Aged About 40 Years, R/o Agardatta Ki Bagichi, Nai Sarak, Deeg, District Bharatpur, Rajasthan.

11. Raj Kumar Jangid S/o Hanuman Sahai Jangid, Aged About 40 Years, R/o Rampura Was, Post Dudhali, Tehsil Bassi, District Jaipur, Rajasthan.

12. Poonam Kumari Khandelwal D/o Shankar Lal Dusad, Aged About 43 Years, R/o Plot No. 5-A, Green Park Colony, Agra Road, Jaipur, Rajasthan.

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13. Smt. Ratan Gupta D/o Kailash Gupta, Aged About 46 Years, R/o Jhalani Mohalla, Baswa, District Dausa, Rajasthan.

14. Mangi Lal Dhobi S/o Nathu Lal Dhobi, Aged About 42 Years, R/o Village Chawadiya, Via Bassi, Tehsil Jamwaramgarh, District Jaipur, Rajasthan.

15. Smt. Pavitra Verma D/o Babu Lal Verma, Aged About 47 Years, R/o 27, Adarsh Basti, Tonk Phatak, Jaipur, Rajasthan.

16. Ramji Lal Meena S/o Kana Ram Meena, Aged About 49 Years, R/o Vpo Kukas, Dhani Patya Ki, Tehsil Amer, District Jaipur, Rajasthan.

17. Sapna Khandelwal D/o Radha Krishan Khandelwal, Aged About 40 Years, R/o Balram Medical Store, Village Chawadiya, Via Bassi, Tehsil Jamwaramgarh, District Jaipur, Rajasthan.

18. Rekha Meena D/o Ladhu Gopal Meena, Aged About 37 Years, R/o 4H/80, Indira Gandhi Nagar, Jagatpura, Jaipur.

19. Manoj Kumar S/o Ramdhan Meena, Aged About 42 Years, R/o 4H/80, Indira Gandhi Nagar, Jagatpura, Jaipur, Rajasthan.

20. Dhanna Lal Meena S/o Rameshwar Prasad Meena, Aged About 42 Years, R/o Vpo Teori, Tehsil Virat Nagar, District Jaipur, Rajasthan.

21. Naina Meena S/o Bhavnri Lal Meena, Aged About 37 Years, R/o Village Khori, Tehsil Bassi, District Jaipur, Rajasthan.

----Petitioners Versus

1. State Of Rajasthan, Through Secretary, Education Department, Government Secretariat Rajasthan, Jaipur, Rajasthan.

2. The Director, Primary Education, Bikaner.

3. The Director, Secondary Education, Bikaner.

4. District Education Officer (Elementary Education), Udaipur.

5. District Education Officer (Elementary Education), Jaipur.

6. District Education Officer (Elementary Education), Jodhpur.

                                          (3 of 4)                  [CW-11454/2021]


7.      District    Education        Officer        (Elementary      Education),
        Bharatpur.
8.      District    Education        Officer        (Elementary      Education),
        Sawaimadhopur.

9. District Education Officer (Elementary Education), Alwar.

10. District Education Officer (Elementary Education), Dausa.

                                                                 ----Respondents


For Petitioner(s)         :     Mr. Hansraj Nimbar
For Respondent(s)         :



                     JUSTICE DINESH MEHTA

                                 Judgment

26/08/2021

This writ petition has been filed by the petitioners seeking

direction to the respondents to make pay fixation of the

petitioners equal to the similarly situated Teachers having been

selected in the same selection process while stepping up the pay

of the petitioners equal to them and that the petitioners may be

granted benefit of seniority, promotion and other consequential

benefits.

Learned counsel for the petitioners submitted that in similar

nature writ petition filed at Jaipur Bench being Nand Kishore

Sharma & Ors. Vs. The State of Rajasthan & Ors. : S.B. Civil Writs

No.12109/2018, decided on 18.07.2018 on the submissions made

by counsel the respondents have been directed to decide the

representation made by the petitioners therein and, therefore, a

similar direction may be granted in the present case.

In view of the submissions made, the writ petition filed by

the petitioners is disposed of with similar direction as given in the

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case of Nand Kishore Sharma (supra), wherein, it was directed

asunder:-

"In case, a representation is so addressed within the aforesaid period, the State-respondents are directed to consider and decide the same by a reasoned and speaking order as expeditiously as possible in accordance with law. However, in no case later than three months from the date of receipt of the representation along with a certified copy of this order."

The stay application also stands disposed of.

(DINESH MEHTA),J

132-CPGoyal/-

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