Megha Meena vs Senior Manager Icic ...
2021 Latest Caselaw 13124 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 3776/2011

Megha Meena

----Appellant Versus Senior Manager Icic L.g.i.c.ltd.and Ors.

----Respondent Connected With S.B. Civil Misc. Appeal No. 1266/2010

For Appellant(s) : Mr. A. S. Rajpurohit. For Respondent(s) : Mr. Davendra Singh for Mr. Vinay Kothari.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

25/08/2021

Learned counsel for the respondent - Insurance Company

submits that the issue raised in its appeal now stands covered by

the Supreme Court judgment and, therefore, these matters may

be taken up before the National Lok Adalat.

List before the National Lok Adalat on 11.09.2021.

(ARUN BHANSALI),J 44-45-Sachin/-

Powered by TCPDF (www.tcpdf.org)