Raj.High Court Advocates ... vs State Of Rajasthan And Ors
2021 Latest Caselaw 13119 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 15961/2017

Raj.high Court Advocates Association

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Anil Bhandari For Respondent(s) : Mr. Sandeep Shah, AAG Mr. Sachin Acharya Mr. Navneet Singh Birakh Mr. Saransh Vij

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

25/08/2021

Mr. Sandeep Shah, AAG is directed to give details regarding

the action taken by the State Government in response to the

demands made by Registrar General of the Rajasthan High Court,

Jodhpur vide letter dated 30.07.2021 in respect of providing

government buildings for 99 Non-Functional Courts in the State of

Rajasthan along with infrastructure.

List on 14.09.2021.

(VINIT KUMAR MATHUR),J (VIJAY BISHNOI),J

28-Taruna/-

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