Sumer Lal vs The State Of Rajasthan
2021 Latest Caselaw 13116 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 8307/2021

Sumer Lal

----Petitioner Versus The State Of Rajasthan & Ors.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. D.S. Rathore
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

25/08/2021

Await return of notice for two more weeks.

(VINIT KUMAR MATHUR),J (VIJAY BISHNOI),J

43-msrathore/-

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