Kailash Shankar vs State Of Rajasthan
2021 Latest Caselaw 13115 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 8325/2021

Kailash Shankar

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Bharat Shrimali

For Respondent(s) : Ms. Rekha Borana, AAG

Mr. D.S. Rathore

Mr. Abhinav Jain (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

25/08/2021

Ms. Rekha Borana, learned AAG is appearing for

respondent Nos.1 to 3. Learned counsel Mr. D.S. Rathore

is appearing for respondent No.4. Learned counsel

Mr.Abhinav Jain is appearing for respondent No.5. Service

is, therefore, complete.

Office to proceed.

(VINIT KUMAR MATHUR),J (VIJAY BISHNOI),J

44-msrathore/-

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