Prem Chand Deepan vs State Of Rajasthan
2021 Latest Caselaw 13097 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11402/2021

Prem Chand Deepan S/o Shri Bhawani Lal Deepan, Aged About 58 Years, Resident Of House No. 216, Adinath Nagar, Near Moon Palace Hotel, Opposite New Bus Stand, Pali, Rajasthan Currently Posted As Dy. Chief Medical And Health Officer (Health), Barmer.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Medical And Health Services, Rajasthan, Jaipur.

2. Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Jaipur.

3. Dy. Secretary, Medical And Health (Gr.2) Department And Panchayati Raj (Medical) Department, Government Of Rajasthan, Jaipur.

4. Chief Medical And Health Officer, Medical And Health Services, Barmer.

----Respondents

For Petitioner(s) : Mr. Rishabh Tayal Mr. Jitendra Choudhary For Respondent(s) : Mr. Shreyansh Mehta for Mr. K. S. Rajpurohit, AAG

JUSTICE DINESH MEHTA

Order

25/08/2021

1. Learned counsel for the petitioner submits that the impugned

transfer order dated 14.08.2021 is clearly contrary to the

judgment of this Court dated 15.01.2020, rendered in the case of

Kiran Kumari Vs. State & Ors. (SBCWP No.14964/2019).

2. The matter requires consideration.

3. Issue notice. Issue notice of stay application also.

(2 of 2) [CW-11402/2021]

4. Mr. Shreyansh Mehta, associate to Mr. K.S. Rajpurohit,

accepts notice on behalf of the respondents and prays for some

time to complete his instructions.

5. List this case on 07.09.2021.

6. Meanwhile, effect and operation of the impugned order dated

14.08.2021 (Annex.6) shall remain stayed qua the petitioner.

(DINESH MEHTA),J 184-A.Arora/-

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