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The State Of Rajasthan vs Gita Kanvar
2021 Latest Caselaw 13059 Raj

Citation : 2021 Latest Caselaw 13059 Raj
Judgement Date : 24 August, 2021

Rajasthan High Court - Jodhpur
The State Of Rajasthan vs Gita Kanvar on 24 August, 2021
Bench: Vijay Bishnoi, Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 390/2021

The State Of Rajasthan

----Appellant Versus Gita Kanvar

----Respondent

For Appellant(s) : Mr. Sandeep Shah, AAG with Ms.Akshiti Singhvi For Respondent(s) : Mr. Dinesh Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

24/08/2021

Mr. Dinesh Bishnoi is appearing on behalf of sole

respondent. Service is, therefore, complete.

List after two weeks.

(VINIT KUMAR MATHUR),J (VIJAY BISHNOI),J

53-msrathore/-

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