Prabhu @ Prabhu Lal vs State
2021 Latest Caselaw 13046 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc II Suspension Of Sentence Application (Appeal) No. 203/2020

Prabhu @ Prabhu Lal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Jitendra Ojha For Respondent(s) : Mr. B.R. Bishnoi, PP-AGC

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

24/08/2021

At the request of learned counsel for the petitioner,

the matter is adjourned.

(VINIT KUMAR MATHUR),J (VIJAY BISHNOI),J

61-msrathore/-

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