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Bada Meena vs State And Anr
2021 Latest Caselaw 13017 Raj

Citation : 2021 Latest Caselaw 13017 Raj
Judgement Date : 19 August, 2021

Rajasthan High Court - Jodhpur
Bada Meena vs State And Anr on 19 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 12402/2015

Bada Meena

----Petitioner Versus State And Anr.

----Respondents

For Petitioner(s) : Mr. Naresh Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/08/2021

Learned counsel for the petitioner wants to withdraw

this writ petition with liberty to the petitioner to file a

fresh writ petition, if occasion so arise.

Accordingly, this writ petition is dismissed as

withdrawn with the liberty sought for.

(VIJAY BISHNOI),J

143-msrathore/-

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