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Paras Mal And Ors vs District Collector, Barmer And ...
2021 Latest Caselaw 13013 Raj

Citation : 2021 Latest Caselaw 13013 Raj
Judgement Date : 19 August, 2021

Rajasthan High Court - Jodhpur
Paras Mal And Ors vs District Collector, Barmer And ... on 19 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11460/2016

Paras Mal And Ors.

----Petitioners Versus District Collector, Barmer And Ors.

----Respondents

For Petitioner(s) : Mr. Pradeep Gehlot for Mr. O.P. Mehta For Respondent(s) : Mr. Vikram Siingh Bhati

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/08/2021

Learned counsel Mr. Pradeep Gehlot for Mr. O.P.

Mehta seeks some time to file reply to the application preferred on behalf of the applicant for being impleaded

as party respondent in this writ petition. Time prayed for

is granted.

List on 9th September, 2021.

(VIJAY BISHNOI),J

22-msrathore/-

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