Lrs Of Babu Lal vs Jagdish And Ors
2021 Latest Caselaw 13008 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2921/2017

Lrs Of Babu Lal

----Appellant Versus Jagdish And Ors.

----Respondent

For Appellant(s) : Mr. Govind Suthar For Respondent(s) : Mr. V.D. Vaishav

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

19/08/2021

The appellant has moved the present application (01/2021)

inter alia seeking extension of interim order by indicating that

notwithstanding the interim order dated 30/10/2017 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 30/10/2017 passed by this Court is

extended till vacated or modified.

(VINIT KUMAR MATHUR),J

35-SanjayS/-

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