Narendra Kumar Taya vs Smt. Kaushalya
2021 Latest Caselaw 13003 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11110/2021

Narendra Kumar Taya

----Petitioner Versus Smt. Kaushalya

----Respondent

For Petitioner(s) : Mr. Narendra Thanvi For Respondent(s) : Mr. A.S. Rathore for Mr. B.L.

Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/08/2021

Learned counsel Mr. A.S. Rathore for Mr. B.L.

Choudhary has put in appearance on behalf of the sole

respondent as caveator. Let copy of the writ petition be

supplied to him.

List on 23rd August, 2021.

(VIJAY BISHNOI),J

134-msrathore/-

Powered by TCPDF (www.tcpdf.org)