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Smt. Swarnlata vs Smt. Deep Sikha Jain
2021 Latest Caselaw 12957 Raj

Citation : 2021 Latest Caselaw 12957 Raj
Judgement Date : 18 August, 2021

Rajasthan High Court - Jodhpur
Smt. Swarnlata vs Smt. Deep Sikha Jain on 18 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13421/2019

Smt. Swarnlata W/o Shri Rajmal Ji Mehta, Aged About 68 Years, Resident Of B - 126, Saheli Nagar, Udaipur (Rajasthan).

----Petitioner Versus

1. Smt. Deep Sikha Jain W/o Shri Bheru Pratap Ji Jain, Resident Of A-66, Second Floor, C.g.o. Flats, 14, Iron Side Road, Opposite Birla Temple, Kolkata.

2. Bheru Pratap S/o Shri Malum Singh Ji Talsera (Jain),, Resident Of A-66, Second Floor, C.g.o. Flats, 14, Iron Side Road, Opposite Birla Temple, Kolkata.

----Respondents

For Petitioner(s) : Mr. Sanjay Nahar For Respondent(s) : Mr. Vikas Balia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/08/2021

Learned counsel for the petitioner wants to withdraw this

writ petition.

Accordingly, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

82-mohit/-

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