Sarvesh Kumar vs State Of Rajasthan
2021 Latest Caselaw 12944 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11151/2021

Sarvesh Kumar S/o Khempal Singh, Aged About 59 Years, By Caste Rajput, Resident Of Near Bhawanpura Canal, Khandu Colony, Banswara (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Forest, Government Of Rajasthan, Jaipur.

2. The Principle Chief Conservator Of Forest (Hoff), Jaipur, (Raj.).

----Respondents

For Petitioner(s) : Mr. Babu Lal Kudan for Mr. Manish Patel

JUSTICE DINESH MEHTA

Order

18/08/2021

1. While informing that the petitioner is going to be

superannuated on 28.02.2022, learned counsel for the petitioner

submits that petitioner's transfer is contrary to judgment of this

Court in the case of Dr. Pushpa Mehta Vs. RCSAT & Ors., reported

in RLW 2000(1) (Raj.) 233.

2. Issue notice. Issue notice of stay application also, returnable

within six weeks.

3. Meanwhile, effect and operation of the order dated

14.08.2021 (Annex.2) shall remain stayed.

(DINESH MEHTA),J 216-Ramesh/-

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