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Durga Ram vs Neta Ram And Anr
2021 Latest Caselaw 12888 Raj

Citation : 2021 Latest Caselaw 12888 Raj
Judgement Date : 17 August, 2021

Rajasthan High Court - Jodhpur
Durga Ram vs Neta Ram And Anr on 17 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5674/2015

Durga Ram

----Petitioner Versus Neta Ram & Anr.

----Respondents

For Petitioner(s) : Mr. M.S. Panwar for Mr. Prakash Bhati

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/08/2021

Learned counsel for the petitioner has submitted that

since the suit itself has been decided by the trial court,

this writ petition has rendered infructuous.

Accordingly, this writ petition is dismissed as having

become infructous.

(VIJAY BISHNOI),J

159-msrathore/-

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