Bhera Ram vs Vijay Kumar
2021 Latest Caselaw 12884 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10873/2021

Bhera Ram

----Petitioner Versus Vijay Kumar

----Respondent

For Petitioner(s) : Mr. Suresh Charan

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/08/2021

Admit.

Issue notice, returnable on 13.09.2021.

No case for grant of interim stay is made out.

Hence, the stay petition is dismissed.

(VIJAY BISHNOI),J

45-mohit/-

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