Ram Singh vs State
2021 Latest Caselaw 12877 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 250/2017

Ram Singh

----Appellant Versus State

----Respondent

For Appellant(s) : Mr Moti Singh For Respondent(s) : Mr Anees Bhurat Public Prosecutor

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

17/08/2021

This case has come up on application IA No.01/2021.

For the reasons mentioned in the application, the application

is allowed and the Legal Representatives of deceased appellant

Ram Singh, particulars of whom are mentioned in the application,

are substituted as appellants.

Amended cause title annexed with the application be taken

on record.

Office to proceed further.

(GOVERDHAN BARDHAR),J

15-MMA/-

Powered by TCPDF (www.tcpdf.org)