Manchha Ram vs State Of Rajasthan
2021 Latest Caselaw 12875 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 605/2021

Manchha Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Pritam Solanki For Respondent(s) : Mr Anees Bhurat Public Prosecutor

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

17/08/2021

At the request of learned counsel for the petitioner, list after

7 days along with S.B. Cr. Revision Petition No.773/2020.

(GOVERDHAN BARDHAR),J

4-MMA/-

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