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Karanjeet Singh vs The State Of Rajasthan
2021 Latest Caselaw 12832 Raj

Citation : 2021 Latest Caselaw 12832 Raj
Judgement Date : 16 August, 2021

Rajasthan High Court - Jodhpur
Karanjeet Singh vs The State Of Rajasthan on 16 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10781/2021

1. Karanjeet Singh S/o Shri Jassa Singh, Aged About 53 Years, R/o Chak 27-H, Tehsil And District Sri Ganganagar (Raj.).

2. Gurbhej Singh S/o Shri Poornsingh, Aged About 43 Years, R/o Chak 27-H, Tehsil And District Sri Ganganagar (Raj.).

----Petitioners Versus

1. The State Of Rajasthan, Through The Superintending Engineer, Water Resources Circle, Sriganganagar (Raj.).

2. The Executive Engineer, Water Resources (North Division), Sriganganagar (Raj.).

3. The Executive Engineer, Gang Canal, Ofd Division 5Th Cad, Tehsil Srikaranpur, Dist. Sriganganagar.

----Respondents

For Petitioner(s) : Mr. Sanjeet Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/08/2021

Issue notice. Issue notice of stay application also,

returnable on 7.9.2021.

Meanwhile, status quo in respect of the land in

question as it exists today, shall be maintained by the

parties till next date.

(VIJAY BISHNOI),J

37-msrathore/-

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