Ashok Kumar vs State Of Rajasthan
2021 Latest Caselaw 12802 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7106/2021

Ashok Kumar S/o Champalal Rajpurohit, Aged About 45 Years, Village And Post Mahilawas, Tehsil Sivana, District Barmer 344043 (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through The Additional Chief Secretary, Rural Development And Panchayati Raj Department, Government Secretariat, Jaipur.

2. Gram Sevak Cum State Public Information Officer (Spio), Gram Panchayat Mahilawas, Tehsil Sivana, District Barmer-344043 (Rajasthan).

3. Sarpanch Cum First Appellate Authority (Faa), Gram Panchayat Mahilawas, Tehsil Sivana, District Barmer- 344043 (Rajasthan).

4. The Rajasthan State Information Commission, Through The Secretary, Jhalana Link Road, Ots-Mnit Circle, Jln Marg, Jaipur 302017 (Rajasthan).

                                                                                                    ----Respondents


                                   For Petitioner(s)        :     Mr. Rajak Khan Haidar
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/08/2021

The application (01/21) seeking withdrawal of the

writ petition is considered and allowed.

Accordingly, this writ petition is dismissed as

withdrawn.

(VIJAY BISHNOI),J

237-msrathore/-

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