Vijay Kumar vs L R Of Nanda @ Nandlal
2021 Latest Caselaw 12763 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 668/2021

Vijay Kumar

----Petitioner Versus L R Of Nanda @ Nandlal

----Respondent

For Petitioner(s) : Mr. Manish Bhunwal For Respondent(s) : Mr. S. P. Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/08/2021

List on 04.09.2021.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

148-mohit/-

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