Madan Lal vs Sampat Raj
2021 Latest Caselaw 12757 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 737/2020

Madan Lal

----Appellant Versus Sampat Raj

----Respondent

For Appellant(s) : Mr. Sanjay Nahar For Respondent(s) : Mr. Sharad Kothari

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/08/2021

At the request of learned counsel for the parties, List after a

week for admission.

(VIJAY BISHNOI),J

Surabhii/353-

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