Ambaram vs State
2021 Latest Caselaw 12755 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc Interim Bail Application No. 9048/2021

Ambaram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Satya Prakash Sharma For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/08/2021

Learned Public Prosecutor is directed to procure the

report regarding the family members of the petitioner.

List after ten days.

(VIJAY BISHNOI),J

175-msrathore/-

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