Kamal Sharma vs Anupam
2021 Latest Caselaw 12753 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1003/2019

Kamal Sharma

----Petitioner Versus Anupam

----Respondent

For Petitioner(s) : Mr. Rakesh Chotia For Respondent(s) : Mr. Surendra Thanvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/08/2021

List on 03.09.2021.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

125-mohit/-

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