Parveena Bano vs State Of Rajasthan
2021 Latest Caselaw 12751 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8622/2021

Parveena Bano

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Anil Bidan Halu

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/08/2021

Learned counsel for the petitioner prays for and is granted

time to submit the proof that the Chhimpa Musalman caste is also

declared as OBC in the State of Haryana, which is the birth place

of the petitioner.

List after two weeks.

(VIJAY BISHNOI),J

37-mohit/-

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