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Hemant Kumar vs State
2021 Latest Caselaw 12694 Raj

Citation : 2021 Latest Caselaw 12694 Raj
Judgement Date : 12 August, 2021

Rajasthan High Court - Jodhpur
Hemant Kumar vs State on 12 August, 2021
Bench: Sandeep Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 338/2020

Hemant Kumar S/o Ishwar Ji Gehlot, Aged About 38 Years, Resident Of Gainjee Goliya Bharat, Disa, District Banas Kantha, Gujarat.

----Petitioner Versus

1. State, Through PP

2. Raj Narayan Meena S/o Kajod Mal Meena, Resident Of Royal Sundram General Insurance Company, 607-611, Sixth Floor, Vijay City Point, Subash Marg, Vmurti, C Scheme, Jaipur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Deepak Menaria For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

12/08/2021

Learned counsel Shri Menaria craves liberty to withdraw the

misc. petition which is dismissed as withdrawn. The stay

application is also dismissed.

(SANDEEP MEHTA),J 7-Sudhir Asopa/-

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