Shanker vs State
2021 Latest Caselaw 12692 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2411/2020

1. Shanker S/o Hazari Jat, Aged About 50 Years, B/c Jat, R/o Devra Pipali, Mandafia Police Station, District Chittorgarh.

2. Ratan S/o Shanker Jat, Aged About 25 Years, B/c Jat, R/o Devra Pipali, Mandafia Police Station, District Chittorgarh.

----Petitioners Versus

1. State, Through PP

2. Dhanraj Jatiya S/o Sh. Madhav Ji Jatiya, R/o Koshithal, Mandafia Police Station, Dist. Chittorgarh.

----Respondents

For Petitioner(s) : Mr. Tanay Jain For Respondent(s) : Mr. Mahipal Bishnoi, PP Mr. Rishabh Tayal

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

12/08/2021

As stated by learned counsel Shri Jain, the misc. petition is

dismissed as having rendered infructuous.

(SANDEEP MEHTA),J

54-Sudhir Asopa/-

Powered by TCPDF (www.tcpdf.org)