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M/S. Dhanlaxmi Enterprises vs Canara Bank
2021 Latest Caselaw 12690 Raj

Citation : 2021 Latest Caselaw 12690 Raj
Judgement Date : 12 August, 2021

Rajasthan High Court - Jodhpur
M/S. Dhanlaxmi Enterprises vs Canara Bank on 12 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10002/2020

M/s. Dhanlaxmi Enterprises

----Petitioner Versus Canara Bank

----Respondent

For Petitioner(s) : Mr. Narendra Thanvi For Respondent(s) : Mr. Dhanesh Saraswat

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/08/2021

List in next week.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

Surabhii/52-

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