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State Of Raj. And Anr vs Dr. D. N. Vyas And Ors
2021 Latest Caselaw 12674 Raj

Citation : 2021 Latest Caselaw 12674 Raj
Judgement Date : 12 August, 2021

Rajasthan High Court - Jodhpur
State Of Raj. And Anr vs Dr. D. N. Vyas And Ors on 12 August, 2021
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Review Petition (Writ) No. 105/2014

State Of Raj. And Anr.

----Petitioner Versus Dr. D. N. Vyas And Ors

----Respondent

For Petitioner(s) : Mr. Salman Agha for Mr. A.K. Gaur, AAG For Respondent(s) :

HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE ARUN BHANSALI

Order

12/08/2021

Learned counsel appearing for the petitioners submits that

against the judgment under review, special leave petition was

preferred by the State and possibly the same has been withdrawn.

Learned counsel for the petitioners seeks two week's time to

complete his instructions.

List after two weeks.

(ARUN BHANSALI),J (SANGEET LODHA),J

30-Rmathur/-

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