Balvinder Singh vs State Of Rajasthan
2021 Latest Caselaw 12673 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 9965/2021

Balvinder Singh S/o Sh. Narayan Singh, Aged About 54 Years, Khatlabana, Police Thana Hindumalkot, Teh. And Dist. Sri Ganganagar. (At Present Lodged In Jail, Sri Ganganagar).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. H. R. Chawla For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/08/2021

Learned counsel for the petitioner does not want to

press this second bail application, however, seeks liberty

for the petitioner to file a fresh bail application before the

trial court after recording of the statements of the

Seizure Officer/Investigating Officer.

Accordingly, this second bail application is dismissed

as not pressed with the liberty sought for.

(VIJAY BISHNOI),J

180-msrathore/-

Powered by TCPDF (www.tcpdf.org)