Govind Ram vs The State Of Rajasthan
2021 Latest Caselaw 12601 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8960/2021

Govind Ram

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. JL Purohit, Sr. Advocate with Mr. Shashank Ojha For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/08/2021

Last opportunity is granted to Mr. Manish Vyas, AAG to file

reply to the writ petition.

List on 01.09.2021.

It is made clear that on the next date, the matter will be

heard on stay petition without awaiting the reply of the

respondents.

(VIJAY BISHNOI),J

Surabhii/60-

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