Rajendra Kumar And Ors vs State Of Rajasthan And Ors
2021 Latest Caselaw 12526 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3946/2017

Rajendra Kumar And Ors.

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. C.S. Kotwani

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/08/2021

List after four weeks.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

81-mohit/-

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