Tej Singh vs State And Ors
2021 Latest Caselaw 12336 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6938/2016

Tej Singh

----Petitioner Versus State And Ors.

----Respondents

For Petitioner(s) : Mr. Manish Bhunwal

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/08/2021

The application (01/21) with a prayer for issuing

fresh notice to the respondent No.4 along with 'dasti' is

considered and allowed.

Let fresh notice be issued to the respondent No.4,

returnable within two weeks and be given 'dasti' to

learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

94-msrathore/-

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