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Dungar Ram vs State Of Rajasthan
2021 Latest Caselaw 12330 Raj

Citation : 2021 Latest Caselaw 12330 Raj
Judgement Date : 6 August, 2021

Rajasthan High Court - Jodhpur
Dungar Ram vs State Of Rajasthan on 6 August, 2021
Bench: Pushpendra Singh Bhati
                                     (1 of 2)                   [CRLMP-2611/2021]



     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                JODHPUR

              S.B. Criminal Misc(Pet.) No. 2611/2021

Dungar Ram S/o Sh. Bhanaram Bishnoi, Aged About 32 Years,
B/c Bishnoi, R/o Halwa Ka Baas Village Khokhariya, Teh.
Bhopalgarh Dist. Jodhpur At Present Lodged In Nohar Sub Jail,
Rawatsar, Dist. Hanumangarh.
                                                                  ----Petitioner
                                   Versus
State Of Rajasthan, Through Pp
                                                                ----Respondent


For Petitioner(s)        :     Mr. SK Dhadich for Mr. Sanjay Bishnoi
For Respondent(s)        :     Mr. Arun Kumar, PP



     HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                    Order

06/08/2021

     In wake of second surge in the COVID-19 cases, abundant

caution is being maintained, while hearing the matters in Court,

for the safety of all concerned.

     Learned counsel for the petitioner relies upon the judgment

of this Court passed in Jasveer Vs. State of Rajasthan (S.B.

Criminal Misc. Petition No.239/2014) and prays that the learned

Court below be directed to summon the call details of the

petitioner's mobile phone dated 31.07.2020 & 01.08.2020 along

with tower location.

     In view of the above, the present misc. petition is disposed

of while directing the learned Court below to summon the call

details of the petitioner's mobile phone dated 31.07.2020 &




                    (Downloaded on 07/08/2021 at 08:49:40 PM)
                                                                          (2 of 2)                   [CRLMP-2611/2021]



                                   01.08.2020 along with tower location from the concerned service

                                   provider, if the same are still available in their database.

                                        All pending applications also stand disposed of.



                                                                 (DR. PUSHPENDRA SINGH BHATI),J.

149-Jitender/Sphophaliya-

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