Surendra vs State Of Rajasthan
2021 Latest Caselaw 12279 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 682/2019

Surendra

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr Anil Halu For Respondent(s) : Mr Anees Bhurat, Public Prosecutor

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

05/08/2021

One week's time is granted to do the needful.

(GOVERDHAN BARDHAR),J

9-MMA/-

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