Jitendra Singh @ Arjun Singh vs State Of Rajasthan
2021 Latest Caselaw 12201 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 533/2021

Jitendra Singh @ Arjun Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Surendra Bagmalani For Respondent(s) : Mr Anees Bhurat, Public Prosecutor

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

04/08/2021

Last opportunity is granted to the learned Public Prosecutor

to procure Probation Officer's report.

List on 20.08.2021, as prayed.

(GOVERDHAN BARDHAR),J

2-MMA/-

Powered by TCPDF (www.tcpdf.org)