Durgadutt vs Sukhjinder Kaur
2021 Latest Caselaw 12158 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 246/2021

Durgadutt

----Petitioner Versus Sukhjinder Kaur

----Respondent

For Petitioner(s) : Mr. SL Jain (through VC) For Respondent(s) : Mr. Aakash Kukkar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/08/2021

The application (Inward No. 02/21) preferred on behalf of

the petitioner for early listing of the writ petition is considered and

disposed of.

List this writ petition on 18.08.2021.

(VIJAY BISHNOI),J

Surabhii/98-

Powered by TCPDF (www.tcpdf.org)