Dr. Abhishek Dadhich vs Up/Pg Ayush Counseling Board
2021 Latest Caselaw 12152 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9615/2021

Dr. Abhishek Dadhich

----Petitioner Versus Up/pg Ayush Counseling Board

----Respondent

For Petitioner(s) : Mr. Yash Pal Khileree For Respondent(s) : Mr. Mohit Singh Choudhary for Mr. Nihar Jain

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/08/2021

Learned counsel Mr. Mohit Singh Choudhary for Mr. Nihar Jain

is appearing on behalf of respondents and he prays for some time

to file reply to the writ petition. Time prayed for is granted.

List on 10.08.2021.

(VIJAY BISHNOI),J

Surabhii/43-

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