Sonia Chhatarwal vs State Of Rajasthan
2021 Latest Caselaw 12149 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11255/2020

Sonia Chhatarwal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. MR Khatri For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/08/2021

The application (Inward No.02/21) preferred on behalf of the

petitioner for early listing of the writ petition is considered and

allowed.

List after two weeks.

(VIJAY BISHNOI),J

Surabhii/96-

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