Rajiv Choudhary vs State Of Raj. And Anr
2021 Latest Caselaw 12144 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6558/2015

Rajiv Choudhary

----Petitioner Versus State Of Raj. And Anr.

----Respondent

For Petitioner(s) : Mr. G.R. Punia, Sr. Advocate with Mr.Dinesh Jyani For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/08/2021

The applications (01/20 and 01/21) for early listing

of the case are considered and disposed of.

List on 25th August, 2021.

(VIJAY BISHNOI),J

74-msrathore/-

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