Dama Ram vs State Of Rajasthan
2021 Latest Caselaw 12141 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc. Interim Bail Application No. 9036/2021

Dama Ram S/o Gokla Ram, Aged About 27 Years, R/o Akal Sarnu, Tehsil Sindhari, District Barmer (Lodged In Sub Jail Balotra)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Vijay Raj Bishnoi For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/08/2021

Learned counsel for the petitioner does not want to

press this interim bail application at this stage.

Hence, this interim bail application is dismissed as

not pressed at this stage.

(VIJAY BISHNOI),J

125-msrathore/-

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