Jeevdaya Gosewa Sangh vs State Of Rajasthan
2021 Latest Caselaw 12055 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6522/2021

Jeevdaya Gosewa Sangh, (Goshala Siwana) Through Its Secretary Jankarmal S/o Kesharimal Aged About 59 Years R/o Mokalsar Road, Siwana, Tehsil Siwana District Barmer, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Department Of Revenue, Government Of Rajasthan, Jaipur Rajasthan.

2. Collector, Barmer

3. Tehsildar Siwana, District Barmer

----Respondents

For Petitioner(s) : Mr. Sukhdev Patel for Mr. Moti Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/08/2021

Learned counsel for the petitioner wants to withdraw

this writ petition.

Hence, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

40-msrathore/-

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