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Rawta Ram @ Rawatiya vs Nath Ram
2021 Latest Caselaw 12050 Raj

Citation : 2021 Latest Caselaw 12050 Raj
Judgement Date : 2 August, 2021

Rajasthan High Court - Jodhpur
Rawta Ram @ Rawatiya vs Nath Ram on 2 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16209/2017

Rawta Ram @ Rawatiya

----Petitioner Versus Natha Ram

----Respondent

For Petitioner(s) : Mr. B. R. Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/08/2021

Application (01/21) has been preferred on behalf of the

petitioner seeking extension of interim order in view of the

judgment passed by the Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Agency Pvt. Ltd. Vs.

Central Bureau of Investigation, reported in (2018) 16

SCC 299.

For the reasons indicated in the aforesaid application,

the same is allowed. The interim order dated 18.12.2017

granted by this Court is extended till further orders.

(VIJAY BISHNOI),J

150-msrathore/-

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