Citation : 2021 Latest Caselaw 12024 Raj
Judgement Date : 2 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7040/2021
Ram Gopal Koli S/o Shri Kushal Koli, Aged About 58 Years, R/o Shivpuri Colony, Near New Police Station, Shahpura, District Bhilwara.
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Secretariat, Jaipur (Rajasthan)
2. The Director, Secondary Education, Bikaner (Rajasthan)
3. The Director, Elementary Education, Bikaner (Rajasthan)
4. The District Secondary Education Officer, Bhilwara (Rajasthan)
5. The District Elementary Education Officer, Bhilwara (Rajasthan)
----Respondents
For Petitioner(s) : Mr. Jayant Mahecha For Respondent(s) :
JUSTICE DINESH MEHTA
Order
02/08/2021
1. After arguing for some time, Mr. Mahecha, learned counsel
for the petitioner submits that the petitioner would feel satisfied if
the respondents are directed to consider his representation, which
he would be filing (within a period of 15 days from today) in the
light of Division Bench judgment dated 7.7.2017 rendered in the
case of State of Rajasthan Vs. Smt. Meera Devi & Anr. (DBSAW
No.340/2013).
3. The writ petition is, therefore, disposed of with a direction to
the petitioner to file representation ventilating his grievance
(2 of 2) [CW-7040/2021]
alongwith a copy of the judgment dated 7.7.2017 rendered in the
case of Smt. Meera Devi (supra) and a certified copy of the order
instant within a period of two weeks from today.
4. If such representation is so addressed, the competent
authority shall consider the same and do the needful in
accordance with law within a period of six weeks thereafter.
5. It is made clear that aforesaid direction to decide the
petitioner's representation has been issued only with a view to
ensure expeditious redressal of petitioner's grievance. The same
may not be construed to be an order to decide the representation
in a particular manner.
6. The stay application also stands disposed of accordingly.
(DINESH MEHTA),J
50-CPGoyal/-
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